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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(c) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(c)the award of degrees, diplomas, certificates and other academic distinctions, the qualifications for the same and the means to be taken relating to the granting and obtaining of the same;