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Uttarakhand High Court

Deshraj & Others vs Distt. Deputy Dir. Of Consolidation ... on 9 July, 2015

Author: Alok Singh

Bench: Alok Singh

WPMS N0. 1062 of 2004

Hon'ble Alok Singh, J.

None was present for the petitioner yesterday too, however, case was adjourned for today in the interest of justice.

None is present even today to press the writ petition.

Dismissed for non-prosecution. (Alok Singh, J.) 09.07.2015 Avneetl