Uttarakhand High Court
Deshraj & Others vs Distt. Deputy Dir. Of Consolidation ... on 9 July, 2015
Author: Alok Singh
Bench: Alok Singh
WPMS N0. 1062 of 2004 Hon'ble Alok Singh, J.
None was present for the petitioner yesterday too, however, case was adjourned for today in the interest of justice.
None is present even today to press the writ petition.
Dismissed for non-prosecution. (Alok Singh, J.) 09.07.2015 Avneetl