Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (3)The Inspector may, having regard to the needs and habits of the dock workers, fix the scale in which the aforementioned type of facilities shall be installed in any dock.
