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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(2)(c) in Chhattisgarh Lok Sewa Guarantee Act, 2011

(c)the manner of issuing notice, the procedure for hearing by Competent Officer, and the manner of fixing the liability of cost, and its recovery under sub-section (4) of Section 4;