Allahabad High Court
Smt. Farhana Parveen vs State Of U.P. And Another on 11 January, 2010
Author: Virendra Singh
Bench: Virendra Singh
Court No. - 22 Case :- CRIMINAL REVISION No. - 320 of 2005 Petitioner :- Smt. Farhana Parveen Respondent :- State Of U.P. And Another Petitioner Counsel :- K.K. Arya,K.D. Tiwari,K.K. Arora Respondent Counsel :- Govt. Advocate Hon'ble Virendra Singh,J.
List is revised. No one appeared to press this revision. List in the next cause list. Order Date :- 11.1.2010 GNY