Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Smt. Farhana Parveen vs State Of U.P. And Another on 11 January, 2010

Author: Virendra Singh

Bench: Virendra Singh

Court No. - 22

Case :- CRIMINAL REVISION No. - 320 of 2005
Petitioner :- Smt. Farhana Parveen

Respondent :- State Of U.P. And Another

Petitioner Counsel :- K.K. Arya,K.D. Tiwari,K.K. Arora
Respondent Counsel :- Govt. Advocate

Hon'ble Virendra Singh,J.

List is revised. No one appeared to press this revision. List in the next cause list. Order Date :- 11.1.2010 GNY