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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(4)(iii) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(iii)every person holding office as a member of the [Karyakarini Samiti], the Karyakarini Samiti or the Shiksha Samiti, as the case may be, immediately before the appointed date shall cease to hold that office;