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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(15) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(15)to admit to its privileges Colleges not maintained by the University, to withdraw all or any of the these privileges and to take over the management of Colleges in the manner and under conditions prescribed by the Statutes or the Ordinances;