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Dadra And Nagar Haveli - Section

Section 7 in The Dadra And Nagar Haveli Act, 1961

7. Rights an obligations.

All rights, liabilities and obligations of the Varishta Panchayat or the Administrator of Free Dadra and Nagar Haveli in relation to Free Dadra and Nagar Haveli shall, as from the appointed day, be the rights, liabilities and obligations of the Central Government.