Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 615] [Entire Act] State of Jharkhand - Subsection Section 615(1) in Jharkhand Municipal Act, 2011 (1)With effect from the date of coming into force of this Act, the Jharkhand Municipal Act, 2000, and Ranchi Municipal Corporation Act, 2001 shall stand repealed.