Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] NCT Delhi - Subsection Section 155(4) in The Delhi School Education Rules, 1973 (4)In computing the grant-in-aid, voluntary donations collected by the managing committee of an aided school not be taken into account.
