Bombay High Court
Aneeka Universal Pvt Ltd vs K.K.Roadlines on 5 April, 2021
Author: G.S. Patel
Bench: G.S. Patel
22-CARBPL8992-2021.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM ARBITRATION PETITION (L) NO. 8992 OF 2021
Aneeka Universal Pvt Ltd ...Petitioner
Versus
KK Roadlines ...Respondent
Mr AM Saraogi, for the Petitioner. Mr Kamlesh Tiwari, for the Respondent.
CORAM: G.S. PATEL, J
DATED: 5th April 2021
PC:-
1. Affidavit in Repld is to be fled and served on or berore 9th April 2021.
2. List the matter on 16th April 2021.
3. All concerned will act on production or an ordinard copd or this order.
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