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Bombay High Court

Aneeka Universal Pvt Ltd vs K.K.Roadlines on 5 April, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                      22-CARBPL8992-2021.DOC




 Atul



        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                     IN ITS COMMERCIAL DIVISION
   COMM ARBITRATION PETITION (L) NO. 8992 OF 2021


 Aneeka Universal Pvt Ltd                                           ...Petitioner
      Versus
 KK Roadlines                                                    ...Respondent

Mr AM Saraogi, for the Petitioner. Mr Kamlesh Tiwari, for the Respondent.

                               CORAM:      G.S. PATEL, J
                               DATED:      5th April 2021
 PC:-


1. Affidavit in Repld is to be fled and served on or berore 9th April 2021.

2. List the matter on 16th April 2021.

3. All concerned will act on production or an ordinard copd or this order.

(G. S. PATEL, J) Page 1 of 1 5th April 2021 ::: Uploaded on - 06/04/2021 ::: Downloaded on - 05/09/2021 07:22:41 :::