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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(x) in The Shree Somnath Sanskrit University Act, 2005

(x)to borrow with the approval of the State Government whether on the security of the property of the University or otherwise moneys for the purposes of the University;