Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of Goa - Subsection

Section 336(2) in Goa Prisons Rules, 2006

(2)The Assistant Superintendent shall ascertain whether the prisoner desires to file an appeal or not and record it in convict register and on the History Ticket of the prisoner and the prisoner shall be required to sign the History Ticket or affix his left thumb impression thereon. This shall be verified and confirmed by the Superintendent at the stage of prisoner's admission or physical verification.