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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1)(ia) in The Karnataka Lokayukta Act, 1984

(ia)[ search any person who is reasonably suspected of concealing about his person any article for which search should be made.] [Inserted by Act 31 of 1986 w.e.f. 16.6.1986.]