Patna High Court - Orders
Jagat Narayn Saw @ Jagat Narayan Shah @ ... vs The Union Of India And Ors on 9 December, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh, Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.938 of 2018
In
Civil Writ Jurisdiction Case No.14318 of 2017
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Jagat Narayn Saw @ Jagat Narayan Shah @ Jagat Narain Singh @ Jagat
Narayan Sao
... ... Appellant/s
Versus
The Union Of India and Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Shambhu Sharan Singh
For the Respondent/s : Mr.Anil Kumar Sinha
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
and
HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)
3 09-12-2019As prayed for, learned Counsel for the appellant is permitted to remove the defect, as pointed out by the Stamp Reporter, by 06th January, 2020, failing which this application shall stand dismissed without further reference to a Bench.
(Dinesh Kumar Singh, J.) ( Anil Kumar Sinha, J.) Prabhakar Anand/-
U √