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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(1)The State-protected monuments specified in the First Schedule shall remain open during the hours specified against them in that Schedule, State-protected monuments which are not so specified and to which neither Rule 3 nor Rule 4 applies shall remain open from sunrise to sunset:Provided that an archaeological officer by notice to be exhibited in a conspicuous part of the monument, direct that a State-protected monument, or part thereof shall be closed temporarily for such period as may be specified in the notice.