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State of Jharkhand - Section

Section 1 in The Jharkhand Area Autonomous Council Act, 1994

1. Short title, extent and commencement.

(1)This Act may be called the Jharkhand Area Autonomous Council Act, 1994.
(2)It shall extend to the districts of entire Santhal Pargana and Chotanagpur area which are mentioned in Schedule 1.
(3)It shall come into force on such date as the State Government may by the notification in the Official Gazette appoint.