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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)It shall be made known to all concerned what barriers have been established, which function they are intended to fulfil and what performance requirements have been defined which are necessary for the individual barrier to be effective.