Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(1) in The Semiconductor Integrated Circuits Layout-Design Act, 2000 (1)No person shall make any representation with respect to a layout-design not being a registered layout-design, to the effect that it is a registered layout-design.
