Supreme Court - Daily Orders
Anju Garg vs Ramesh Kumar Garg on 25 April, 2014
ÞITEM NO.7 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL.) NO(s). 550 OF 2014
ANJU GARG Petitioner(s)
VERSUS
RAMESH KUMAR GARG & ORS Respondent(s)
(With appln(s) for ex-Parte stay,exemption from filing O.T. and
office report)
Date: 25/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Sanjeev Tayal, Adv.
Mr. Joseph Aristotle S.,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice on Respondent No.1 returnable within eight weeks, Dasti, in addition, is permitted. Tag with T.P. ( C) 1862/2013.
In the meantime, further proceedings in Original Civil Suit No. 276/2012, titled "Ramesh Kumar Garg Vs. Smt. Anju Garg & Ors." pending before the Court of Additional District and Sessions Judge, Court No.3, Jodhpur, Rajasthan shall remain stayed.
[RAJNI MUKHI] [USHA SHARMA]
SR. P.A. COURT MASTER