Supreme Court - Daily Orders
Bank Of India vs M/S Sri Nangli Rice Mills Pvt. Ltd. on 12 January, 2023
ITEM NO.42 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 16735/2022
BANK OF INDIA Petitioner(s)
VERSUS
M/S SRI NANGLI RICE MILLS PVT. LTD. & ORS. Respondent(s)
Date : 12-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Pranab Kumar Mullick, AOR
Mrs. Soma Mullick, Adv.
Mr. Sebat Kumar Deuria, Adv.
Mr. Anil Rana, Adv.
For Respondent(s)
Mr. Siddhartha Chowdhury, AOR
Mr. Jitender Mohapatra, Adv.
Mr. Shaffi Mather, Adv.
Ms. Priyam Agarwal, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Ld. Counsel for respondent No.3 prays for and is granted four weeks’ time for filing counter affidavit.
Service is complete on respondent No.1 but none has entered appearance.
Service is complete on respondent No.2. Ld. Advocate, Signature Not Verified Ms.Kirti Digitally signed by PRIYANKA MALIK Date: 2023.01.13 Singh, appearing on behalf of Ms.Ekta Chaudhary, 15:41:13 IST Reason:
Advocate-on-record appears for respondent No.2 and submits contd… -2- that she has filed vakalatnama yesterday and prays for time to file counter affidavit. Registry to verify the same and update the records. Four weeks’ time is granted to respondent No.2 for filing counter affidavit. List again on 17.2.2023.
H. SHASHIDHARA SHETTY Registrar