Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(8)] [Section 49] [Entire Act] State of Telangana - Subsection Section 49(8)(c) in Telangana Goods and Services Tax Act, 2017 (c)any other amount payable under this Act or the rules made thereunder including the demand determined under section 73 or section 74.