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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xxi) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xxi)issue a ticket separately for each passenger immediately on payment of the legal fare or freight by the passenger except where arrangement outside the vehicle for the issue of tickets in advance to the intending passengers on payment of the legal fare have been made;