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Rajasthan High Court - Jodhpur

Abdul Gani vs Rajhans Upadhyaya And Anr on 6 October, 2018

Author: Dinesh Mehta

Bench: Dinesh Mehta

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                    S.B. Writ Contempt No. 835/2018

                                    Abdul Gani
                                                                                        ----Petitioner
                                                                 Versus
                                    Rajhans Upadhyaya And Anr.
                                                                                      ----Respondent


                                   For Petitioner(s)      :   Mr. Devendra Soni
                                   For Respondent(s)      :



                                                 HON'BLE MR. JUSTICE DINESH MEHTA

Order 06/10/2018 Issue notice to the respondent no.2, returnable within two weeks.

(DINESH MEHTA),J Cpgoyal/39 Powered by TCPDF (www.tcpdf.org)