Rajasthan High Court - Jodhpur
Abdul Gani vs Rajhans Upadhyaya And Anr on 6 October, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 835/2018
Abdul Gani
----Petitioner
Versus
Rajhans Upadhyaya And Anr.
----Respondent
For Petitioner(s) : Mr. Devendra Soni
For Respondent(s) :
HON'BLE MR. JUSTICE DINESH MEHTA
Order 06/10/2018 Issue notice to the respondent no.2, returnable within two weeks.
(DINESH MEHTA),J Cpgoyal/39 Powered by TCPDF (www.tcpdf.org)