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Supreme Court - Daily Orders

Union Of India And Ors. Etc. vs Satish Kumar Agarwal And Anr Etc Etc on 6 September, 2019

Bench: Chief Justice, Ashok Bhushan

     ITEM NO.10                                COURT NO.1                    SECTION IV-A

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     I.A.No.117586/2019 in Civil Appeal No(s).9949-9954/2016

     UNION OF INDIA & ORS. ETC.                                               Appellant(s)

                                                        VERSUS

     SATISH KUMAR AGARWAL & ANR. ETC.                                         Respondent(s)
     (For early hearing)

     Date : 06-09-2019 These matters were called on for hearing today.

     CORAM :
                           HON'BLE THE CHIEF JUSTICE
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Appellant(s)                   Mr.   Tushar Mehta,SG
                                        Mr.   A.K. Kaul,Adv.
                                        Mr.   Prashant Singh,Adv.
                                        Ms.   Swati Ghildiyal,Adv.
                                        Ms.   Akansha Kaul,Adv.
                                        Mr.   Raj Bahadur Yadav,AOR

     For Respondent(s)                  Mr. Kumar Rajesh Singh,Adv.
                                        Ms. Punam Singh,Adv.
                                        Mrs. Niranjana Singh,AOR

                                        Dr.   Rajesh Pandey,Adv.
                                        Ms.   Tanuja Manjari Patra,Adv.
                                        Ms.   Shweta Mulchandani,Adv.
                                        Mr.   Manoj Selvaraj S.,Adv.
                                        Mr.   Mahesh Pandey,Adv.
                                        Mr.   Nitin Bhardwaj,AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List in the month of February, 2020, before appropriate Bench.

Application for early hearing is disposed of.



Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2019.09.11
10:31:35 IST
Reason:
                         (Anand Prakash)                                (Sarita Purohit)
                          Branch Officer                                    AR-cum-PS