Supreme Court - Daily Orders
Union Of India And Ors. Etc. vs Satish Kumar Agarwal And Anr Etc Etc on 6 September, 2019
Bench: Chief Justice, Ashok Bhushan
ITEM NO.10 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No.117586/2019 in Civil Appeal No(s).9949-9954/2016
UNION OF INDIA & ORS. ETC. Appellant(s)
VERSUS
SATISH KUMAR AGARWAL & ANR. ETC. Respondent(s)
(For early hearing)
Date : 06-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Tushar Mehta,SG
Mr. A.K. Kaul,Adv.
Mr. Prashant Singh,Adv.
Ms. Swati Ghildiyal,Adv.
Ms. Akansha Kaul,Adv.
Mr. Raj Bahadur Yadav,AOR
For Respondent(s) Mr. Kumar Rajesh Singh,Adv.
Ms. Punam Singh,Adv.
Mrs. Niranjana Singh,AOR
Dr. Rajesh Pandey,Adv.
Ms. Tanuja Manjari Patra,Adv.
Ms. Shweta Mulchandani,Adv.
Mr. Manoj Selvaraj S.,Adv.
Mr. Mahesh Pandey,Adv.
Mr. Nitin Bhardwaj,AOR
UPON hearing the counsel the Court made the following
O R D E R
List in the month of February, 2020, before appropriate Bench.
Application for early hearing is disposed of.
Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.09.11 10:31:35 IST Reason: (Anand Prakash) (Sarita Purohit) Branch Officer AR-cum-PS