Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(via) in Faceless Assessment Scheme, 2019 (via)[ circumstances in which provisions of sub-paragraph (1) of paragraph 8 shall not apply; [Inserted by Notification No. S.O. 2745(E), dated 13.8.2020.]
