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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(4) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(4)The work relations to the maintenance repair and replacement of the common areas and facilities and the making of any additions or improvements thereto shall be carried out in accordance with the provision of this Chapter and bye-laws.