Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 315] [Entire Act] State of Tamilnadu - Subsection Section 315(2) in The Coimbatore City Municipal Corporation Act, 1981 (2)In calculating the said proportions of one-third and one-half of any such area, no tank situated therein that has not been filled up shall be taken into account.
