Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 19 November, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS .....Appellant
Through: Proxy counsel for Ms. Anusuya Salwan,
Advocate. (Appearance not given)
versus
CURO INDIA P LTD .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 19.11.2025
1. None appears for the respondent. Proxy counsel appearing on behalf of Ms. Anusuya Salwan, learned counsel for appellant seeks a short passover, which may not be possible at this stage.
2. List on 09.04.2026.
TUSHAR RAO GEDELA, J NOVEMBER 19, 2025 Sumit This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/11/2025 at 22:05:14