Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016 13. Renewable Purchase Obligation. - The quantum of electricity generated from the MRES shall qualify towards compliance of RPO for the Dis-com.
