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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(a) in The Punjab Prevention of Anti-Social and Hazardous Activities Act, 1976

(a)securing the attendance of any person against whom an order under sub-section (7) of section 3 is proposed to be made, or has been made but it operation has been stayed under section 6; or