Delhi High Court - Orders
Nuziveedu Seeds Ltd. Survey No. 69, ... vs Union Of India Through Secretary, ... on 6 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~22 to 25 & 1(SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 8/2022
NUZIVEEDU SEEDS LTD. SURVEY NO. 69, GUNDLA
POCHAMAPALLY ( VILLAGE AND PACHAYAT) MEDCHAL
MANDAL, RANGA REDDY DISTRICT,
SECUNDERABAD. ..... Petitioner
Through: Mr. Chetan Lokur, Mr. K.V. Girish
Chowdary, Mr. D. Satya Sai
Sumanth, Advs.
versus
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF
AGRICULTURE, NEW DELHI ..... Respondent
Through: Mr. Ripu Daman Bhardwaj CGSC
with Mr. Sarvan Kumar, Adv. for
UOI. (M: 99107 70710)
Mr. Gaurav Rohilla & Mr. Raj
Ganeshan, Advs. (M: 9810229222)
Mr. R. Parthasarthy, Ms. Vindhya s.
Mani, Ms. Vaishali Joshi & Ms.
Surbhi Nautiyal, Advs. for R-3. (M:
8860301752)
23 WITH
+ W.P.(C)-IPD 10/2022
NSL SEEDS PVT LTD. NSL ICON 4TH FLOOR, NO. 8-2-684/2/A
ROAD NO. 12, BANJARA HILLS, HYERABAD...... Petitioner
Through: Mr. Chetan Lokur, Mr. K.V. Girish
Chowdary, Mr. D. Satya Sai
Sumanth, Advs.
versus
PROTECTION OF PLANT VARIETY AND FRAMERS RIGHTS
AUTHORITY THROUGH ITS REGISTRAR, NASC COMPLEX,
OPP. VILLAGE TODAPUR, DPS MARG, NEW
DELHI ..... Respondent
Through: Mr. Gaurav Rohilla & Mr. Raj
Ganeshan, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/10/2023 at 22:06:41
Mr. R. Parthasarthy, Ms. Vindhya s.
Mani, Ms. Vaishali Joshi & Ms.
Surbhi Nautiyal, Advs. for R-3.
Mr. Ripu Daman Bhardwaj CGSC
with Mr. Sarvan Kumar, Adv. for
UOI.
24 WITH
+ W.P.(C)-IPD 9/2022
NUZIVEEDU SEEDS PVT LTD. ..... Petitioner
Through: Mr. Chetan Lokur, Mr. K.V. Girish
Chowdary, Mr. D. Satya Sai
Sumanth, Advs.
versus
THE PROTECTION OF PLANT VARIETY AND FARMERS
RIGHTS AUTHORITY AND ANR ..... Respondents
Through: Mr. Gaurav Rohilla & Mr. Raj
Ganeshan, Advs.
Mr. R. Parthasarthy, Ms. Vindhya s.
Mani, Ms. Vaishali Joshi & Ms.
Surbhi Nautiyal, Advs. for R-3.
Mr. Ripu Daman Bhardwaj CGSC
with Mr. Sarvan Kumar, Adv. for
UOI.
25 AND
+ W.P.(C)-IPD 4/2023
NUZIVEEDU SEEDS PVT LTD. ..... Petitioner
Through: Mr. Chetan Lokur, Mr. K.V. Girish
Chowdary, Mr. D. Satya Sai
Sumanth, Advs.
versus
THE REGISTRAR, PROTECTION OF PLANT VARIETY AND
FARMERS RIGHTS AUTHORITY & ANR. ..... Respondents
Through: Mr. Gaurav Rohilla & Mr. Raj
Ganeshan, Advs.
Mr. R. Parthasarthy, Ms. Vindhya s.
Mani, Ms. Vaishali Joshi & Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/10/2023 at 22:06:41
Surbhi Nautiyal, Advs. for R-3.
Mr. Ripu Daman Bhardwaj CGSC
with Mr. Sarvan Kumar, Adv. for
UOI.
1(SB) AND
+ W.P.(C) 4312/2014
NUZIVEEDU SEEDS PVT. LTD. ..... Petitioner
Through: Mr. Chetan Lokur, Mr. K.V. Girish
Chowdary, Mr. D. Satya Sai
Sumanth, Advs. (M: 8277355610)
versus
THE PROTECTION OF PLANT VARIETY AND FARMERS
RIGHTS AUTHORITY AND ORS. ..... Respondents
Through: Mr. Gaurav Rohilla & Mr. Raj
Ganeshan, Advs.
Mr. R. Parthasarthy, Ms. Vindhya s.
Mani, Ms. Vaishali Joshi & Ms.
Surbhi Nautiyal, Advs. for R-3.
Mr. Ripu Daman Bhardwaj CGSC
with Mr. Sarvan Kumar, Adv. for
UOI.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 06.10.2023
1. This hearing has been done through hybrid mode.
2. Subject to orders of Hon'ble the Judge-in-Charge (Original Side), list these matters before another Bench on 16th October, 2023.
PRATHIBA M. SINGH, J.
OCTOBER 6, 2023/dk/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 22:06:42