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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(q) in Statutes of the Jodhpur National University, Jodhpur, 2010

(q)to take all such measures as are necessary and convenient for the fulfillment of the objects, powers and functions of the University in respect of its academic activities.