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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(2)[ The Directors referred to in clause (e) of sub-section (1) of Section 7 of the Act shall be entitled to mileage allowance at the rate of two rupees and fifty paise per kilometre from their place of residences to Chandigarh and back for attending meetings of the Board or of any Committee appointed by the Board under section 11 of the Act.] [Added vide Punjab Government Notification No. G.S.R. 77/P.A. 33/78/Section 32/Amd. (5)/93, dated 27.9.1993.]