Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 7 in The Orissa Arbitration Tribunal Rules, 1979

7.

Unless otherwise directed by the State Government the headquarters of the Tribunal shall be at Bhubaneswar, provided however, that the Tribunal may hold its sittings at any other place having regard to the convenience of the parties concerned.