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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(2)(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)a financing bank may provide overdraft to, or discount bills and cheques of, depositors subject to such limits and conditions as may be prescribed; and