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[Cites 0, Cited by 29] [Entire Act]

Union of India - Section

Section 7 in The Railway Property (Unlawful Possession) Act, 1966

7. Disposal of persons arrested. Every person arrested for an offence punishable under this Act shall, if the arrest was made by a person other than an officer of the Force, be forwarded without delay to the nearest officer of the Force.