Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] NCT Delhi - Section Section 2 in The Bombay Prevention Of Begging Act, 1959 2. It extends to the whole of the Union Territory, Delhi. [Substituted by G.S.R. 638, dated 2nd June, 1960.]
