Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2)(ii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(ii)To approve proposal for constructing infrastructure facilities in the market area such as grading, pack houses, storage's, processing, other post harvest management facilities etc;