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[Cites 0, Cited by 3] [Entire Act]

State of Tamilnadu - Section

Section 1 in Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999.
(2)It shall come into force at once.