Section 9(1)(a) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

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Union of India - Subsection

Section 9(1)(a) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(a)where a direction has been made by the Central Government under sub-section (1) of section 6, vest in the Government company specified in such direction, or

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Union of India - Subsection

Section 9(1)(a) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976