Patna High Court - Orders
The State Of Bihar , Through T vs Achche Lal Singh & Anr on 23 July, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
FA No.697 of 2000
THE STATE OF BIHAR , THROUGH T
Versus
ACHCHE LAL SINGH & ANR
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4 23.7.2008As prayed, three weeks' time is granted to the State counsel to deposit the deficit court fee stamp of 4250/- failing which this memo of appeal shall stand dismissed without further reference to a bench.
haque (Sheema Ali Khan, J.)