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Kerala High Court

Chenakottiyathapura Kadeesabi vs Pallichapura Mohammed Koya (Died) on 6 October, 2010

Author: S.S.Satheesachandran

Bench: S.S.Satheesachandran

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

RSA.No. 1048 of 2004()


1. CHENAKOTTIYATHAPURA KADEESABI,
                      ...  Petitioner
2. CHENAKOTTIYATHAPURA VALIYABI, AGED 49,
3. MOHAMMED KOYA, AGED 36 YEARS,

                        Vs



1. PALLICHAPURA MOHAMMED KOYA (DIED),
                       ...       Respondent

2. -DO-   -DO- SHAIKOYA (DIED),

3. -DO-  -DO- BEE, AGED 68 YEARS,

4. -DO-   -DO- POOKUNJI KOYA, AGED 57 YEARS

5. KUNNAMGALAM MUTHUBI, AGED 65 YEARS,

6. KUNNAMGALAM MOHAMMED SHAFI,

7. KUNNAMGALAM SAID KOYA, AGED 40 YEARS,

8. SAROMMABI, AGED 38 YEARS,

                For Petitioner  :SRI.P.K.JOSE

                For Respondent  :SRI.S.V.BALAKRISHNA IYER (SR.)

The Hon'ble MR. Justice S.S.SATHEESACHANDRAN

 Dated :06/10/2010

 O R D E R

S.S.SATHEESACHANDRAN, J.

------------------------------- R.S.A.NO.1048 OF 2004

----------------------------------- Dated this the 6th day of October, 2010 J U D G M E N T No representation for the appellants today also. Appeal is dismissed.

S.S.SATHEESACHANDRAN JUDGE prp