Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 152(2)] [Section 152] [Entire Act]

NCT Delhi - Subsection

Section 152(2)(a) in The Delhi Municipal Corporation Act, 1957

(a)such tax by the date as specified in sub-section (3) of section 123B; or