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State of Bihar - Section

Section 80A in Bihar Factories Rules, 1950

80A. [ Issue of Identity Cards to workers. [Inserted by S.O. 764 dated 18.6.1986.]

(1)The State Government may by notification in the Official Gazette, specify the type of industries/factories which are required to issue identity cards to its workers.
(2)The identity card shall be in Form No. 12-A and shall be prepared in duplicate and one copy shall be given to the worker and another shall be retained by the Occupier/Manager of the factory.
(3)A passport size photograph of the worker, duly attested by the Occupier/Manager, shall be affixed on the identity card in the place provided for it.
(4)The cost of photograph shall be borne by the Occupier/Manager.
(5)If the identity card is lost or damaged by the worker, a duplicate may be issued to him on payment of Rs. 5.
(6)The Occupier/Manager of the Factory shall also maintain a register showing the names, designation, address and the number of the identity card of the workers to whom identity card have been issued and a copy of the attested photograph mentioned in sub-rule (3) shall also be affixed in it against the name of the workmen.
(7)The identity card shall be shown to the Inspector, if demanded in course of Inspection].