Section 129(1)(d) in Assam Co-Operative Societies Act, 2007

[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

(d)total liabilities expressed as -

(i)funds from members and surpluses;

(ii)funds from other external sources as on the last day of the financial year;

(iii)quantum of rupees or services provided to members and non members, and surplus or deficit at the end of the financial year; and

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