Rajasthan High Court - Jodhpur
Ram Partap Begar vs Jodhpur Vidhyut Vitran Nigam Ltd on 20 February, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 2526/2019
Ram Partap Begar S/o Shri Surya Ram, Aged About 41 Years,
B/c Meghwa, R/o Village Nai Barekan, Po Rangmahal, Tehsil
Suratgarh, District Sriganganagar (Raj.).
----Petitioner
Versus
1. Jodhpur Vidhyut Vitran Nigam Ltd., Through Its Managing
Director, New Power House, Jodhpur.
2. The Secretary (Admn.), Jodhpur Vidhyut Vitran Nigam
Ltd., New Power House, Jodhpur.
3. The Assistant Engineer (Rural), Suratgarh, District
Sriganganagar.
----Respondents
For Petitioner(s) : Mr. J.S. Bhaleria.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 20/02/2019 It is submitted by learned counsel for the petitioner that in similar nature writ petition notices have been issued and interim order has also been granted by this Court.
In view of the submissions made, issue notice. Issue notice of stay application also. Both are made returnable within a period of four weeks.
Notices when issued be given 'dasti' to learned counsel for the petitioner.
In the meanwhile and until further orders, effect and operation of the order dated 07.02.2019 (Annex.P/2) qua the petitioner, shall remain stayed.
Connect with SBCWP No.2143/2019.
(ARUN BHANSALI),J 228-PKS/-
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