Bombay High Court
Pruthviraj Narayanrao Chavan And Anr vs Times Of India, Mumbai on 8 July, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
22.PILNo.1762015
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
PUBLIC INTEREST LITIGATION NO.176 OF 2015
Times of India, Mumbai
High Court on its own motion ... Petitioner
versus
The State of Maharashtra ... Respondents
WITH
CIVIL APPLICATION NO.204 OF 2015
IN
PUBLIC INTEREST LITIGATION NO.176 OF 2015
Ramesh Ranchhoddas Joshi ... Applicant
versus
Times of India, Mumbai ... Respondents
WITH
CIVIL APPLICATION NO.200 OF 2015
AND
INTERIM APPLICATION (ST) NO.11425 OF 2021
IN
PUBLIC INTEREST LITIGATION NO.176 OF 2015
Gorakh Ananda Ghadge & Anr. ... Applicants
versus
Times of India, Mumbai ... Respondents
WITH
CIVIL APPLICATION NO.196 OF 2015
IN
PUBLIC INTEREST LITIGATION NO.176 OF 2015
Pruthviraj Narayanrao Chavan & Anr. ... Applicants
versus
Times of India, Mumbai ... Respondents
WITH
WRIT PETITION NO.8692 OF 2017
Gaikwad RD 1/2
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22.PILNo.1762015
Sunil Prabhat Khare .... Petitioner
versus
Union of India & Ors. ...
Respondents
.....
Mr.Ashish Gaikwad, Advocate for the Applicant in
IAST/11425/2021 and CAI/200/2015.
Mr.Anil C. Singh, ASG, Mr.D.P.Singh, Advocate for the
Respondent/UOI in CAI/200/2015 and WP/8692/2017.
Mr.P.P.Kakade, GP with Mr.B.V.Samant and Mr.M.Pable, AGP
with Smt.G.R.Golatkar, AAGP for the Respondent/State.
Mr.Mihiir Mody a/w. Mr.Dhaval A. Patil a/w. Mr.Arnav Mishra
i/b. M/s.K.Ashar & Advocate for the Respondent No.6 in
WP/8692/2017.
.....
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- JULY 8, 2021 PC : 1 Leave to amend the cause title to add respondents. Let
the amendment be carried out by tomorrow.
2 After the amendment is carried out, Office to issue notices to the added respondents returnable after two weeks.
3 Mr.Samant, learned AGP waives notice on behalf of the State.
4 In the meantime, the respondents are at liberty to place their reply affidavits on record.
(G. S. KULKARNI, J.) (CHIEF JUSTICE) Gaikwad RD 2/2 ::: Uploaded on - 09/07/2021 ::: Downloaded on - 10/07/2021 01:30:47 :::