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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(ix) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(ix)ensure that adequate number of prescribed application forms for maintenance are available in offices of common contact for citizens like Panchayats, Post Offices, Block Development Offices, Tehasil Offices, Collectorate, Police Stations, etc.