Punjab-Haryana High Court
Waryam Singh Hospital vs Presiding Officer, Epfat, New Delhi on 18 January, 2018
Author: P.B. Bajanthri
Bench: P.B. Bajanthri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-24-2012
Date of Decision:18.01.2018
Waryam Singh Hospital ... Petitioner
Vs.
Presiding Officer and others ... Respondents
CORAM : HON'BLE MR. JUSTICE P.B. BAJANTHRI
Present : None for the petitioner.
Mr. Sandeep Goyal, Advocate for respondents No.2 and 3.
P.B. BAJANTHRI J. (Oral)
Perusal of the zimni orders, it is evident that there is no representation on behalf of the petitioner from 15.01.2015 till date.
Hence, petition stands dismissed for non prosecution.
18.01.2018 (P.B. Bajanthri)
rajeev Judge
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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