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Punjab-Haryana High Court

Waryam Singh Hospital vs Presiding Officer, Epfat, New Delhi on 18 January, 2018

Author: P.B. Bajanthri

Bench: P.B. Bajanthri

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                          CWP-24-2012
                                          Date of Decision:18.01.2018

Waryam Singh Hospital                                        ... Petitioner
                                          Vs.
Presiding Officer and others                                ... Respondents

CORAM : HON'BLE MR. JUSTICE P.B. BAJANTHRI

Present :    None for the petitioner.

             Mr. Sandeep Goyal, Advocate for respondents No.2 and 3.

P.B. BAJANTHRI J. (Oral)

Perusal of the zimni orders, it is evident that there is no representation on behalf of the petitioner from 15.01.2015 till date.

Hence, petition stands dismissed for non prosecution.



18.01.2018                                            (P.B. Bajanthri)
rajeev                                                     Judge

Whether speaking/reasoned                 Yes/No

Whether reportable                        Yes/No




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